Abbas Ali vs State Of U.P.
2017 Latest Caselaw 7792 ALL

Citation : 2017 Latest Caselaw 7792 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Abbas Ali vs State Of U.P. on 7 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6595 of 2017
 

 
Applicant :- Abbas Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Samrendra Sharan Singh,Dileep Kumar Yadav,Pramod Kumar Pandey,Suresh Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Learned A.G.A. prays for two weeks' further time to seek instructions and file an affidavit in terms of order dated 16.11.2017 passed by this Court.

Time, as prayed, is granted.

List thereafter.

Order Date :- 7.12.2017

psd

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