Pinku Mishra @ Chandra Prakash ... vs State Of U.P.
2017 Latest Caselaw 7791 ALL

Citation : 2017 Latest Caselaw 7791 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Pinku Mishra @ Chandra Prakash ... vs State Of U.P. on 7 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10146 of 2016
 

 
Applicant :- Pinku Mishra @ Chandra Prakash Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Singh Chauhan,Anuj Dayal
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Chandra Shukla
 

 
Hon'ble Rajnish Kumar,J.

Learned A.G.A. prays for 10 days further time to seek instructions and file affidavit in terms of order dated 9.11.2017 passed by this Court.

Time, as prayed, is granted.

List thereafter.

Order Date :- 7.12.2017

psd

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