Akhlesh Verma vs State Of U.P.
2017 Latest Caselaw 7787 ALL

Citation : 2017 Latest Caselaw 7787 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Akhlesh Verma vs State Of U.P. on 7 December, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 47677 of 2017
 

 
Applicant :- Akhlesh Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aadesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Vakalatnama on behalf of complainant has been filed by Sri Lav Srivastava, Advocate, which is taken on record.

Learned A.G.A. is directed to file counter affidavit within four weeks from today. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this matter again on 29.1.2018.

Order Date :- 7.12.2017

Ajeet

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