Citation : 2017 Latest Caselaw 7778 ALL
Judgement Date : 7 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 643 of 2017 Appellant :- Mohammad Iliyas & 6 Others Respondent :- City Board (Now Nagar Palika Parishad) & Another Counsel for Appellant :- Nipun Singh Hon'ble Bachchoo Lal,J.
Sri C.K.Parekh, learned counsel, prays for and is granted two weeks time to file vakalatnama on behalf of respondent no.1-City Board.
List thereafter.
Learned counsel for the appellants is directed to provide the necessary copies of the second appeal to learned counsel for the respondent no. 1.
Order Date :- 7.12.2017
Gss
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