Smt. Gayatri Gupta vs Sri Suresh Chandra Mishra And Anr.
2017 Latest Caselaw 7749 ALL

Citation : 2017 Latest Caselaw 7749 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Smt. Gayatri Gupta vs Sri Suresh Chandra Mishra And Anr. on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 209 of 2014
 

 
Appellant :- Smt. Gayatri Gupta
 
Respondent :- Sri Suresh Chandra Mishra And Anr.
 
Counsel for Appellant :- Sanjai Kumar,Pravesh Kumar
 
Counsel for Respondent :- Rama Goel Bansal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the parties and perused the record.

The report of Stamp Reporter dated 5.12.2014 shows that the deficiency has been made good.

Office is directed to allot the regular number to this appeal.

List in the next cause list.

Order Date :- 6.12.2017

Gss

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