Aditya Kumar @ Kallu Singh vs Union Of India Thr.Chairman, ...
2017 Latest Caselaw 7744 ALL

Citation : 2017 Latest Caselaw 7744 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Aditya Kumar @ Kallu Singh vs Union Of India Thr.Chairman, ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1667 of 2014
 

 
Petitioner :- Aditya Kumar @ Kallu Singh
 
Respondent :- Union Of India Thr.Chairman, Indian Oil Corp.Ltd.& Others
 
Counsel for Petitioner :- Manish Singh Chauhan
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioner prays for and is granted a week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

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