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Kalua vs Kailash Chand
2017 Latest Caselaw 7738 ALL

Citation : 2017 Latest Caselaw 7738 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Kalua vs Kailash Chand on 6 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 12 of 2016
 

 
Appellant :- Kalua
 
Respondent :- Kailash Chand
 
Counsel for Appellant :- Ashish Nigam
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ashish Nigam,  learned counsel for the appellant.

List in due course.

Order Date :- 6.12.2017

Gss

 

 

 
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