Df. Yashwant Singh Rathore vs State Of U.P. Thru. Secy. Culture & ...
2017 Latest Caselaw 7734 ALL

Citation : 2017 Latest Caselaw 7734 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Df. Yashwant Singh Rathore vs State Of U.P. Thru. Secy. Culture & ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 24494 of 2017
 

 
Petitioner :- Df. Yashwant Singh Rathore
 
Respondent :- State Of U.P. Thru. Secy. Culture & Another, Civil Sectt., L
 
Counsel for Petitioner :- Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Ghaus Beg
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Amrendra Nath Tripathi, learned counsel for petitioner, the case is adjourned.

List in the next cause list.

Order Date :- 6.12.2017

psd

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