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Shri Ram (Since Deceased) & Others vs Om Prakash & Another
2017 Latest Caselaw 7727 ALL

Citation : 2017 Latest Caselaw 7727 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Shri Ram (Since Deceased) & Others vs Om Prakash & Another on 6 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 824 of 2010
 

 
Appellant :- Shri Ram (Since Deceased) & Others
 
Respondent :- Om Prakash & Another
 
Counsel for Appellant :- Hari Shanker Mishra,Girija Shankar Srivastava,Neerad Srivastava
 
Counsel for Respondent :- Anand Upadhyay,Ashish Jaiswal,Pradeep Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

The correct particulars of connected application has not been shown in the cause list.

List after two weeks showing the correct particulars of connected application in the cause list.

Order Date :- 6.12.2017

Gss

 

 

 
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