Omji Dixit vs Mohanlal & 3 Others
2017 Latest Caselaw 7722 ALL

Citation : 2017 Latest Caselaw 7722 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Omji Dixit vs Mohanlal & 3 Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1259 of 2017
 

 
Appellant :- Omji Dixit
 
Respondent :- Mohanlal & 3 Others
 
Counsel for Appellant :- Hriday Narayan Pandey
 
Counsel for Respondent :- Kailash Nath Kesharwani
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to file complete copy of plaint along with map by way of a supplementary affidavit.

List on 3.1.2018 for hearing on the point of admission.

Order Date :- 6.12.2017

Gss

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