Ram Singh vs Hari Ram And Anr.
2017 Latest Caselaw 7719 ALL

Citation : 2017 Latest Caselaw 7719 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Ram Singh vs Hari Ram And Anr. on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 792 of 2016
 

 
Appellant :- Ram Singh
 
Respondent :- Hari Ram And Anr.
 
Counsel for Appellant :- Karan Singh Yadav
 
Counsel for Respondent :- D.N. Gupta,Shiv Shankar Prasad Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Karan Singh Yadav, learned counsel for the appellant.

List in due course.

Order Date :- 6.12.2017

Gss

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