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Raj Kumar Patel & 2 Others vs Ram Kumar Patel & Another
2017 Latest Caselaw 7714 ALL

Citation : 2017 Latest Caselaw 7714 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Raj Kumar Patel & 2 Others vs Ram Kumar Patel & Another on 6 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1256 of 2017
 

 
Appellant :- Raj Kumar Patel & 2 Others
 
Respondent :- Ram Kumar Patel & Another
 
Counsel for Appellant :- Pratik J. Nagar
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, list on 12.1.2018.

Order Date :- 6.12.2017

Gss

 

 

 
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