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Shiv Devi vs Prabhawati Devi
2017 Latest Caselaw 7710 ALL

Citation : 2017 Latest Caselaw 7710 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Shiv Devi vs Prabhawati Devi on 6 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1124 of 2016
 

 
Appellant :- Shiv Devi
 
Respondent :- Prabhawati Devi
 
Counsel for Appellant :- Murli Dhar Mishra,Dharmendra Kumar Pandey
 
Counsel for Respondent :- Ashok Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, the case is passed over for the day.

List  in due course.

Order Date :- 6.12.2017

Gss

 

 

 
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