Ravindra Anand vs State Of U.P. Thru Secy. And 9 ...
2017 Latest Caselaw 7704 ALL

Citation : 2017 Latest Caselaw 7704 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Ravindra Anand vs State Of U.P. Thru Secy. And 9 ... on 6 December, 2017

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 71082 of 2013
 

 
Petitioner :- Ravindra Anand
 
Respondent :- State Of U.P. Thru Secy. And 9 Others
 
Counsel for Petitioner :- Navin Kumar Sharma,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For orders, see my order of date passed in Writ-A No.6333 of 2013 ( Ravindra Babu Shriwas and Others. v. State Of U.P. Thru Secy & Others).

Order Date :- 6.12.2017

Ak/

Download the LatestLaws.com Mobile App