C/M Mumtaz Post Graduate College ... vs V.C., Lucknow University, ...
2017 Latest Caselaw 7687 ALL

Citation : 2017 Latest Caselaw 7687 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

C/M Mumtaz Post Graduate College ... vs V.C., Lucknow University, ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1119 of 2006
 

 
Petitioner :- C/M Mumtaz Post Graduate College Thru Manager & Anr.
 
Respondent :- V.C., Lucknow University, Lucknow & 2 Ors.
 
Counsel for Petitioner :- Umesh Kumar Srivastava,Farooq Ahmad,Sandeep Dixit
 
Counsel for Respondent :- K. Chandra,Amit Dwivedi,Dipak Seth,Ratnesh Chandra,Sarvesh Kumar Dubey,Savitra Vardhan Singh,Shashi Prakash,Vivek Raj Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Farooq Ahmad, learned counsel for petitioners, list this case peremptorily on 18.12.2017.

Order Date :- 5.12.2017

psd

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