R.B. Singh vs State Of U.P. Thru Prin. Secy. ...
2017 Latest Caselaw 7686 ALL

Citation : 2017 Latest Caselaw 7686 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

R.B. Singh vs State Of U.P. Thru Prin. Secy. ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1073 of 2008
 

 
Petitioner :- R.B. Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Agriculture & Anr.
 
Counsel for Petitioner :- Vikas Pandey,Sachindra Dwivedi
 
Counsel for Respondent :- C.S.C.,S. Mirza
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Shafiq Mirza, learned counsel for opposite party, put up on 07.12.2017 to enable him to produce the record on the basis of which the claim of petitioner was rejected by the Managing Director vide order dated 18.12.2007. Learned counsel for opposite party will also produce the record relating to Departmental Promotion Committee held in 1975 for the post of Divisional Engineer.

Order Date :- 5.12.2017

psd

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