Ram Krishna Tripathi vs U.P. Rajkiya Nirman Nigam Ltd. ...
2017 Latest Caselaw 7685 ALL

Citation : 2017 Latest Caselaw 7685 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ram Krishna Tripathi vs U.P. Rajkiya Nirman Nigam Ltd. ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 970 of 2013
 

 
Petitioner :- Ram Krishna Tripathi
 
Respondent :- U.P. Rajkiya Nirman Nigam Ltd. Through Managing Director Lko
 
Counsel for Petitioner :- Rakesh Chand Tiwari
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Rakesh Chand Tiwari, learned counsel for petitioner, list this case in week commencing 11.12.2017.

Order Date :- 5.12.2017

psd

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