Sri Vijay Kumar Bargava vs Agrawal Suritee Pracharni Sabha
2017 Latest Caselaw 7684 ALL

Citation : 2017 Latest Caselaw 7684 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Sri Vijay Kumar Bargava vs Agrawal Suritee Pracharni Sabha on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 757 of 2015
 

 
Appellant :- Sri Vijay Kumar Bargava
 
Respondent :- Agrawal Suritee Pracharni Sabha
 
Counsel for Appellant :- Virendra Shama,Ajay Vikram Yadav
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

Sri Swapnil Kumar, learned counsel for the respondent is present.

This second appeal is dismissed for want of prosecution.

Stay order, if any, stands vacated.

Order Date :- 5.12.2017

Gss

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