Avadhesh Chandra Shukla And Ors. . vs State Of ...
2017 Latest Caselaw 7683 ALL

Citation : 2017 Latest Caselaw 7683 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Avadhesh Chandra Shukla And Ors. . vs State Of ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 716 of 2015
 

 
Petitioner :- Avadhesh Chandra Shukla And Ors. .
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Geology & Mining & Ors
 
Counsel for Petitioner :- I.M.Pandey,Manish Kumar Tripathi,Ramesh Pandey,Sudheer Tripathi
 
Counsel for Respondent :- C.S.C.,Amit Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel and Sri Amit Chandra, learned counsel for opposite party no.4 prays for and are granted two weeks further time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

List after expiry of aforesaid period.

Order Date :- 5.12.2017

psd

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