Arif Siddiqui vs U.O.I.,Ministry Of Human ...
2017 Latest Caselaw 7680 ALL

Citation : 2017 Latest Caselaw 7680 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Arif Siddiqui vs U.O.I.,Ministry Of Human ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 27883 of 2017
 

 
Petitioner :- Arif Siddiqui
 
Respondent :- U.O.I.,Ministry Of Human Resources & Development Thru.Secy.&
 
Counsel for Petitioner :- Som Kartik Shukla
 
Counsel for Respondent :- A.S.G.,Anant Tiwari,Dr. Deepti Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Som Kartik Shukla, learned counsel for petitioner, 24 hours time is granted to file rejoinder affidavit.

List this case in the week commencing 11.12.2017.

Order Date :- 5.12.2017

psd

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