Heera Singh vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 7678 ALL

Citation : 2017 Latest Caselaw 7678 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Heera Singh vs State Of U.P. Through Prin. Secy. ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1207 of 2014
 

 
Petitioner :- Heera Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Technical Edu. L
 
Counsel for Petitioner :- Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Lalit Shukla, learned counsel for opposite party is reported to be out of station.

Case is adjourned.

List at an early date.

Order Date :- 5.12.2017

psd

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