Ram Achal (Deceased) And 2 Others vs Phool Chandra And 2 Others
2017 Latest Caselaw 7669 ALL

Citation : 2017 Latest Caselaw 7669 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ram Achal (Deceased) And 2 Others vs Phool Chandra And 2 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 20 of 2017
 

 
Appellant :- Ram Achal (Deceased) And 2 Others
 
Respondent :- Phool Chandra And 2 Others
 
Counsel for Appellant :- Prem Prakash Chaudhary
 
Counsel for Respondent :- Ashutosh Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants pointed out that he has filed a substitution application with regard to respondent no. 2 in registry on 1.12.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 5.12.2017

Gss

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