Pushpa Lata Srivastav vs Vinay Kumar Srivastav And Others
2017 Latest Caselaw 7666 ALL

Citation : 2017 Latest Caselaw 7666 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Pushpa Lata Srivastav vs Vinay Kumar Srivastav And Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1157 of 2012
 

 
Appellant :- Pushpa Lata Srivastav
 
Respondent :- Vinay Kumar Srivastav And Others
 
Counsel for Appellant :- Tarun Tiwari
 
Counsel for Respondent :- K.K. Singh,Gulab Chandra,Vinod Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Tarun Tiwari, learned counsel for the appellant.

List after two weeks.

Order Date :- 5.12.2017

Gss

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