Citation : 2017 Latest Caselaw 7665 ALL
Judgement Date : 5 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 925 of 2013 Appellant :- Hadisunnisha And 5 Others Respondent :- Baij Nath And Another Counsel for Appellant :- Salil Kumar Rai,Muzzammil I. Qureshi,O.N. Mishra Counsel for Respondent :- Ashish Agarwal Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, the case is passed over for the day.
List in due course.
Order Date :- 5.12.2017
Gss
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