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Vikram Pandey And Another vs Rajendra Pandey
2017 Latest Caselaw 7662 ALL

Citation : 2017 Latest Caselaw 7662 ALL
Judgement Date : 5 December, 2017

Allahabad High Court
Vikram Pandey And Another vs Rajendra Pandey on 5 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 342 of 2013
 

 
Appellant :- Vikram Pandey And Another
 
Respondent :- Rajendra Pandey
 
Counsel for Appellant :- Manish Kumar Nigam,Sanjai Kumar Pandey
 
Counsel for Respondent :- Aalok Kumar Srivastava,T.S. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellants is present.

List after ten days.

Order Date :- 5.12.2017

Gss

 

 

 
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