Dwarika(Deceased) And 6 Others vs Bechan And 7 Others
2017 Latest Caselaw 7650 ALL

Citation : 2017 Latest Caselaw 7650 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Dwarika(Deceased) And 6 Others vs Bechan And 7 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 73 of 2017
 

 
Appellant :- Dwarika(Deceased) And 6 Others
 
Respondent :- Bechan And 7 Others
 
Counsel for Appellant :- Bansh Narain Rai,Adarsh Kumar,Sanjeev Kumar Rai
 
Counsel for Respondent :- Surjeet Singh,Amit Kumar Singh,M.S. Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

The case is passed over for the day.

List in due course.

Interim order granted earlier is extended till the next date of listing.

Order Date :- 5.12.2017

Gss

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