Dr. Vijay Vikram Singh & 19 Ors. vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 7631 ALL

Citation : 2017 Latest Caselaw 7631 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Dr. Vijay Vikram Singh & 19 Ors. vs State Of U.P. Through Prin. Secy. ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1641 of 2011
 

 
Petitioner :- Dr. Vijay Vikram Singh & 19 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Animal Husbandary Lko. & O
 
Counsel for Petitioner :- Pratyush Tripathi,Ashwani Kumar,Rajesh Kumar
 
Counsel for Respondent :- C.S.C.,R.K.Katiyar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List in the next cause list peremptorily.

Order Date :- 4.12.2017

psd

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