Ajay Kumar Anand vs State Of U.P Thru Prin Secy Rural ...
2017 Latest Caselaw 7626 ALL

Citation : 2017 Latest Caselaw 7626 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Ajay Kumar Anand vs State Of U.P Thru Prin Secy Rural ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 25085 of 2016
 

 
Petitioner :- Ajay Kumar Anand
 
Respondent :- State Of U.P Thru Prin Secy Rural Engg Lko & Anr
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted four weeks' further time to file counter affidavit.

List thereafter.

Order Date :- 4.12.2017

psd

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