Ravindra Nath Pandey vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7625 ALL

Citation : 2017 Latest Caselaw 7625 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Ravindra Nath Pandey vs State Of U.P. Thru. Prin. Secy. ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 13691 of 2017
 

 
Petitioner :- Ravindra Nath Pandey
 
Respondent :- State Of U.P. Thru. Prin. Secy. Co-Operative Deptt. & Ors.
 
Counsel for Petitioner :- O.P. Tiwari
 
Counsel for Respondent :- C.S.C.,Nadeem Murtaza,Rakesh Kumar Chaudhary
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioner prays for and is granted a week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 4.12.2017

psd

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