Citation : 2017 Latest Caselaw 7624 ALL
Judgement Date : 4 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 10 of 2016 Appellant :- Mohd. Sharif Respondent :- Anwar And 6 Ors. Counsel for Appellant :- Shri Krishna Mishra Counsel for Respondent :- Anshul Kumar Singhal,Vinod Kumar Agarwal Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List in the next cause list.
Order Date :- 4.12.2017
Gss
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