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Smt. Anuradha vs Jai Jai Ram
2017 Latest Caselaw 7618 ALL

Citation : 2017 Latest Caselaw 7618 ALL
Judgement Date : 4 December, 2017

Allahabad High Court
Smt. Anuradha vs Jai Jai Ram on 4 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 481 of 2016
 

 
Appellant :- Smt. Anuradha
 
Respondent :- Jai Jai Ram
 
Counsel for Appellant :- Anant Vijay
 
Counsel for Respondent :- Yogesh Kumar Saxena
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the respondent, the case is passed over for the day.

List after two weeks.

Order Date :- 4.12.2017

Gss

 

 

 
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