Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vijay Singh vs C.M.O. And 2 Ors.
2017 Latest Caselaw 7617 ALL

Citation : 2017 Latest Caselaw 7617 ALL
Judgement Date : 4 December, 2017

Allahabad High Court
Vijay Singh vs C.M.O. And 2 Ors. on 4 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 314 of 2014
 

 
Appellant :- Vijay Singh
 
Respondent :- C.M.O. And 2 Ors.
 
Counsel for Appellant :- R.B. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.B. Singh,  learned counsel for the appellant.

List in due course.

Order Date :- 4.12.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter