Nadeem vs State Of U.P.
2017 Latest Caselaw 7612 ALL

Citation : 2017 Latest Caselaw 7612 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Nadeem vs State Of U.P. on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL APPEAL No. - 2674 of 2012
 

 
Appellant :- Nadeem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandrakesh Mishra,Daya Shankar Mishra,Prateek Sinha
 
Counsel for Respondent :- Govt. Advocate,Qazi Vakil Ahmad
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 4.12.2017

Gss

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