Shree Ram Singh vs Pradeshik Cooperative Dairy ...
2017 Latest Caselaw 7605 ALL

Citation : 2017 Latest Caselaw 7605 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Shree Ram Singh vs Pradeshik Cooperative Dairy ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 287 of 2013
 

 
Petitioner :- Shree Ram Singh
 
Respondent :- Pradeshik Cooperative Dairy Federation Ltd. Lko. & Ors.
 
Counsel for Petitioner :- Om Prakash Srivastava,Virendra Kumar Dubey
 
Counsel for Respondent :- Sudeep Kumar,Lalit Shukla,Ravi Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Lalit Shukla, learned counsel for opposite party is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 4.12.2017

psd

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