Smt. Bholi vs Mujammil And 10 Others
2017 Latest Caselaw 7604 ALL

Citation : 2017 Latest Caselaw 7604 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Smt. Bholi vs Mujammil And 10 Others on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 321 of 2015
 

 
Appellant :- Smt. Bholi
 
Respondent :- Mujammil And 10 Others
 
Counsel for Appellant :- Ghanshyam Das Mishra,Ravindra Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ravindra Kumar Dwivedi, learned counsel for the appellant.

List in due course.

Order Date :- 4.12.2017

Gss

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