Naseem Khan vs Nagar Palika Parishad ...
2017 Latest Caselaw 7599 ALL

Citation : 2017 Latest Caselaw 7599 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Naseem Khan vs Nagar Palika Parishad ... on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1039 of 2016
 

 
Appellant :- Naseem Khan
 
Respondent :- Nagar Palika Parishad Gursahayganj, Kannauj
 
Counsel for Appellant :- Ashok Trivedi,Shivani Trivedi
 
Counsel for Respondent :- Himanshu Pandey,S.N. Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 4.12.2017

Gss

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