Citation : 2017 Latest Caselaw 7598 ALL
Judgement Date : 4 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7666 of 2017 Applicant :- Sushil Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Manoj Kumar Singh, learned counsel for the applicant.
List after two weeks.
Order Date :- 4.12.2017
Gss
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