Sanjeev Kumar & Ors. vs State Of U.P. Thru. Prin. Secy. To ...
2017 Latest Caselaw 7597 ALL

Citation : 2017 Latest Caselaw 7597 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Sanjeev Kumar & Ors. vs State Of U.P. Thru. Prin. Secy. To ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 15254 of 2017
 

 
Petitioner :- Sanjeev Kumar & Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. To Govt. Irrigation & Ors.
 
Counsel for Petitioner :- Hemendra Pratap,Sanjai Bhasin
 
Counsel for Respondent :- C.S.C,Asit Kr Chaturvedi Sr Adv,Dhirendra Kumar Misra,Jayveer Rajput,Umesh Chandra,Vikas Sharma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Put up on 05.12.2017.

Order Date :- 4.12.2017

psd

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