Kalicharan & Another vs State Of U.P. & Another
2017 Latest Caselaw 7583 ALL

Citation : 2017 Latest Caselaw 7583 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Kalicharan & Another vs State Of U.P. & Another on 1 December, 2017

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 33693 of 2017
 

 
Applicant :- Kalicharan & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sanjay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

List has been revised.

None appears on behalf of the applicants in spite of repeated calls.

There is no request for adjournment on behalf of the applicants.

Learned A.G.A. for the State is present.

The application u/s 482 Cr.P.C. is dismissed for want of prosecution.

Interim order stands vacated.

Office is directed to send a copy of this order to the court concerned within ten days from today so that the case pending before the court below may proceed further in accordance with law.

Order Date :- 1.12.2017

Sachdeva

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