Shyam Biri Works vs Commissioner Of Income Tax, ...
2017 Latest Caselaw 7581 ALL

Citation : 2017 Latest Caselaw 7581 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Shyam Biri Works vs Commissioner Of Income Tax, ... on 1 December, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 431 of 2011
 

 
Appellant :- Shyam Biri Works
 
Respondent :- Commissioner Of Income Tax, Central Kanpur
 
Counsel for Appellant :- R.P. Agarwal
 
Counsel for Respondent :- SC,B.Agrawal,Piyush Agrawal,S.S.C. I.T.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Learned counsel for the appellant Shri R.P. Agrawal states that the appeal has now become infrucutous.

It is accordingly dismissed as having become infructuous.

Order Date :- 1.12.2017

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