Citation : 2017 Latest Caselaw 7580 ALL
Judgement Date : 1 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL No. - 331 of 2016 Appellant :- M/S Arvind Prakashan Pvt. Ltd. Respondent :- The Commissioner Of Income Tax,Meerut Counsel for Appellant :- Kartikeya Saran Counsel for Respondent :- Csc(It),Manu Ghildiyal Hon'ble Bharati Sapru,J.
Hon'ble Saumitra Dayal Singh,J.
List before a Bench of which one of us ( S.D. Singh, J.) is not a member after obtaining nomination from Hon'ble the Chief Justice.
Office is directed to place the file before Hon'ble the Chief Justice for nomination/necessary orders.
Order Date :- 1.12.2017
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