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Ramhit vs State Of U.P. & 2 Others
2017 Latest Caselaw 7578 ALL

Citation : 2017 Latest Caselaw 7578 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Ramhit vs State Of U.P. & 2 Others on 1 December, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 33611 of 2017
 

 
Petitioner :- Ramhit
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Manish Kumar Nigam
 
Counsel for Respondent :- C.S.C.,Shashi Kant Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Manish Kumar Nigam, counsel for the petitioner.

List in the next cause list. 

(Manoj Kumar Gupta, J.)   

Order Date :- 1.12.2017

skv

 

 

 
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