Mukesh Singh vs Shiv Mandir Situated At ...
2017 Latest Caselaw 7572 ALL

Citation : 2017 Latest Caselaw 7572 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Mukesh Singh vs Shiv Mandir Situated At ... on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 177 of 2017
 

 
Appellant :- Mukesh Singh
 
Respondent :- Shiv Mandir Situated At Village-Birondi Fauladpur & 7 Others
 
Counsel for Appellant :- Manoj Kumar Mishra,Uma Nath Pandey
 
Counsel for Respondent :- Mohit Kumar Shukla,Nipun Mohan,Yogendra Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Nipun Mohan, learned counsel for the respondent.

List after two weeks.

Order Date :- 1.12.2017

Gss

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