Ombeer vs Balwant Singh And Others
2017 Latest Caselaw 7570 ALL

Citation : 2017 Latest Caselaw 7570 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Ombeer vs Balwant Singh And Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 599 of 2010
 

 
Appellant :- Ombeer
 
Respondent :- Balwant Singh And Others
 
Counsel for Appellant :- Deepak K. Jaiswal,Santosh Tripathi
 
Counsel for Respondent :- Yogendra Nath Shukla,J.S. Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Deepak Kumar Jaiswal and Sri Santosh Tripathi, learned counsel for the appellant.

List after two weeks.

Order Date :- 1.12.2017

Gss

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