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Smt. Pankunwar vs Sanjay Kumar And Another
2017 Latest Caselaw 7568 ALL

Citation : 2017 Latest Caselaw 7568 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Smt. Pankunwar vs Sanjay Kumar And Another on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 919 of 2014
 

 
Appellant :- Smt. Pankunwar
 
Respondent :- Sanjay Kumar And Another
 
Counsel for Appellant :- Abhinava K. Srivastava
 
Counsel for Respondent :- S.C. Tripathi,Arun Kumar Tiwari,B.D. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Sri S.C. Tripathi, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List after ten days.

Order Date :- 1.12.2017

Gss

 

 

 
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