Nathu And Others vs Abdul Wahid And Another
2017 Latest Caselaw 7566 ALL

Citation : 2017 Latest Caselaw 7566 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Nathu And Others vs Abdul Wahid And Another on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1006 of 2011
 

 
Appellant :- Nathu And Others
 
Respondent :- Abdul Wahid And Another
 
Counsel for Appellant :- Anil Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anil Sharma, learned counsel for the appellants.

List in due course.

Order Date :- 1.12.2017

Gss

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