Citation : 2017 Latest Caselaw 7560 ALL
Judgement Date : 1 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 811 of 2016 Appellant :- Ravish Chandra Tiwari Respondent :- Radhey Shyam Dwivedi And 4 Others Counsel for Appellant :- Udayan Nandan,Shri Shashi Nandan Counsel for Respondent :- Anshul Kumar Singhal,Vinod Kumar Agarwal Hon'ble Bachchoo Lal,J.
Sri Udayan Nandan, learned counsel for the appellant has sent illness slip.
Learned counsel for the respondents is present.
The case is passed over for the day.
List after two weeks.
Order Date :- 1.12.2017
Gss
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