Kanpur Development Authority vs Parag (Since Deceased) And 6 Ors.
2017 Latest Caselaw 7558 ALL

Citation : 2017 Latest Caselaw 7558 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Kanpur Development Authority vs Parag (Since Deceased) And 6 Ors. on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 397 of 2016
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Parag (Since Deceased) And 6 Ors.
 
Counsel for Appellant :- Ajeet Kumar Singh
 
Counsel for Respondent :- Nand Lal Maurya
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list

Order Date :- 1.12.2017

Gss

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