Kamla Devi vs Khankhandu Lal
2017 Latest Caselaw 7555 ALL

Citation : 2017 Latest Caselaw 7555 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Kamla Devi vs Khankhandu Lal on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1205 of 2017
 

 
Appellant :- Kamla Devi
 
Respondent :- Khankhandu Lal
 
Counsel for Appellant :- Punit Khare,Ajay Kumar Kashyap
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 18.12.2017 as unlisted.

Order Date :- 1.12.2017

Gss

Download the LatestLaws.com Mobile App