Moradabad Development Authority ... vs Umakant & 2 Others
2017 Latest Caselaw 7553 ALL

Citation : 2017 Latest Caselaw 7553 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Moradabad Development Authority ... vs Umakant & 2 Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1056 of 2017
 

 
Appellant :- Moradabad Development Authority Thru' Its Vice Chairman
 
Respondent :- Umakant & 2 Others
 
Counsel for Appellant :- Satish Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Satish Chaturvedi, learned counsel for the appellant.

List in due course.

Order Date :- 1.12.2017

Gss

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